Section 15 in The Technology Development Board Act, 1995
15. Returns to be furnished to the Board. -
(1)An industrial concern or an institution receiving financial assistance from the Board shall furnish returns to the Board in such form and at such time as may be determined by regulations. 6 (2) The Board may authorize an officer to visit any industrial concern or institution referred to in sub-section (1) at any time to verify the accuracy of any return made under this section.
