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[Cites 0, Cited by 0] [Section 15(13)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(13)(i) in First Statutes of the University of Udaipur

(i)The elector shall then put the covering latter along with the enclosed envelope containing his voting paper, in a second envelope in Form 5 (none of the Two envelopes to bear any kind of mark outside) and forward the same in a registered cover addressed to the Returning Officer so as to reach him nos latter than the date and hour notified for the closing of the ballot: