Supreme Court - Daily Orders
M/S. Rathi Durgapur Steels Ltd. Now ... vs U.P State Industrial Development ... on 13 April, 2016
Bench: Madan B. Lokur, N.V. Ramana
ITEM NO.40 COURT NO.8 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).9350/2016
(Arising out of impugned final judgment and order dated 05/01/2016
in WC No. 44068/2009 passed by the High Court of Judicature at
Allahabad)
M/S. RATHI DURGAPUR STEELS LTD.
NOW KNOWN AS SATVIK INDUSTRIAL LTD. Petitioner(s)
VERSUS
U.P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD.
AND ANR. Respondent(s)
(with appln. (s) for exemption from filing c/c of the impugned
judgment and exemption from filing O.T. and interim relief)
Date : 13/04/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s)
Mr. Dinesh Kumar Garg, AOR
Mr. Dhananjay Garg, Adv.
Mr. Deepak Mishra, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(SANJAY KUMAR-I) (JASWINDER KAUR)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2016.04.13
17:16:50 IST
Reason: