Section 28(1)(a) in Tamil Nadu Lease-holds (Abolition and Conversion Into Ryotwari) Rules, 1965

[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

(a)The extent of land of each class, such as wet, dry, garden, tope, orchard and land used for non-agricultural purposes.

Legal Document View