Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 125 in Tamil Nadu Educational Inspection Code 125. Place and time. - Inspections should, invariably, be held in the schools premises and ordinarily on the usual schools days and within the usual school hours.
