Section 4 in The Uttarakhand Motor Vehicles (Fourth Amendment) Rules, 2016
4. Fee payable for the issue of a medical certificate. - The fee payable for the issue of a medical certificate under sub-section (3) of Section 8 and in case any doctor duly empowered to issue such certificate requires any specialist opinion for the purpose and takes it from any other doctor empowered to issue such certificate shall be decided and notified by the Transport Commissioner.
