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Union of India - Section

Section 1 in Indian Medicine Central Council (Election) Rules, 1975

1. [ Short title and commencement. [Substituted by S.O. 532 (E), dated 15-9-1979]

(1)These rules may be called the Indian Medicine Central Council (Election) Rules, 1975.]
(2)They shall come into force on the date of their publication in the official Gazette.