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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(1)(d) in The Bengal Agricultural Debtors Act, 1936

(d)details of any debts for which the debtor is liable as a surety or is liable with other persons as a joint surety together with the names and addresses of all such persons;
(dd)[] [Clause (dd) and (ee) inserted by Bengal Act 8 of 1940.] details of any liabilities incurred on or after the first day of January, 1940;