Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75] [Entire Act] State of Punjab - Subsection Section 75(1) in The State Pharmacy Council Rules, 1951 (1)An application for registration of an additional qualification under Section 35 of the Act shall be in Form H and shall be accompanied by the fee prescribed in this behalf in Rule 83.
