Calcutta High Court
Avijit Ghosh vs State Of West Bengal on 27 January, 2016
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
WP 271 of 2005
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
AVIJIT GHOSH
Versus
STATE OF WEST BENGAL
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 27th January, 2016.
The Court : None appears for the parties even in the second call.
WP No. 271 of 2005 is dismissed for default. Interim orders, if any, are vacated.
(DEBANGSU BASAK, J.) sp2.