Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] State of West Bengal - Subsection Section 9(1)(c) in The Rabindra Bharati Act, 1981 (c)The Search Committee shall consist of the following Members:-(i)a nominee of the Chancellor, who shall be the Chairperson of the Committee;(ii)a nominee of the Chairman, University Grants Commission;(iii)a nominee of the Court: