Rajasthan High Court - Jaipur
Ram Raj S/O Narayan Kumar vs State Of Rajasthan on 18 January, 2023
Author: Uma Shanker Vyas
Bench: Uma Shanker Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No.
10954/2022
1. Narayan Gupta S/o Lt. Gyarsi Lal, Aged About
62 Years, R/o Plot No. 189, Lal Kurti Bazaar,
Firozpur Cant, Firozpur, Punjab- 152001.
2. Urmilla W/o Narayan Gupta, Aged About 63
Years, R/o Plot No. 189, Lal Kurti Bazaar,
Firozpur Cant, Firozpur, Punjab- 152001.
----Petitioners
Versus
1. State Of Rajasthan, Through P.p.
2. Rekha Gupta W/o Ram Raj, Aged About 35
Years, R/o 68, Karni Nagar, Khirni Phatak,
Jhotwara, Jaipur (Raj). 302012
----Respondents
Connected With S.B. Criminal Miscellaneous (Petition) No. 10955/2022 Ram Raj S/o Narayan Kumar, Aged About 39 Years, R/o Plot No. 189, Lal Kurti Bazaar, Firozpur Cant, Firozpur, Punjab- 152001.
----Petitioner Versus
1. State Of Rajasthan, Through P.p.
2. Rekha Gupta W/o Ram Raj, Aged About 35 Years, R/o 68, Karni Nagar, Khirni Phatak, Jhotwara, Jaipur (Raj). 302012
----Respondents For Petitioner(s) : Mr. Rahul Khandelwal, Adv.
For : Mr. Sanjeev Mahala, P.P.
Respondent(s)
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(2 of 2) [CRLMP-
10954/2022]
HON'BLE MR. JUSTICE UMA SHANKER VYAS Order 18/01/2023 Learned counsel for the petitioners prays for withdrawal of these criminal misc. petitions.
In view of above, the criminal misc. petitions are dismissed as withdrawn.
Accordingly, the pending application(s) also stands disposed of.
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