Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Mizoram - Subsection Section 1(2) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006 (2)It shall be deemed to have come into force on the date, the Notification is issued by the State Government.
