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[Cites 0, Cited by 0] [Section 64L(1)] [Section 64L] [Entire Act]

Union of India - Subsection

Section 64L(1)(a) in The Insurance Act, 1938

(a)to aid and advise insurers, carrying on general insurance business, in the matter of setting up standards of conduct and sound practice and in the matter of rendering efficient service to holders of policies of general insurance;