Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 99] [Entire Act] Union of India - Subsection Section 99(2) in The Cantonments Act, 2006 (2)The tax shall become due for payment from the date of issue of public notice under sub-section (1) above.
