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State of Rajasthan - Section

Section 17 in The Rajasthan Distilleries Rules, 1977

17. Accounts to be kept by distillers.

- Distillers shall keep regular daily accounts. The accounts shall show the quantities and descriptions of the materials used, the quantities of wash and of spirit manufactured, the quantity of spirit passed out and the quantities of wash and of spirit in store in each vat or other receptacle.