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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Chattisgarh - Subsection

Section 29(2)(f) in The Chhattisgarh Madhyastham Adhikaran Adhiniyam, 1983

(f)the size and description of seals to be used by the Tribunal, its Benches and by Chairman, members and officers of the Tribunal;