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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(1A) in Andhra Pradesh Capital Region Development Authority Act, 2014

(1A)[ A separate Capital City Infrastructure Development Fund shall be created within the Development Fund to enable implementation under Section 53(f) of this Act.] [Inserted by Act No. 1 of 2018, dated 2.1.2018]