Section 91 in The Semiconductor Integrated Circuits Layout-Design Act, 2000
91. Declaration as to ownership of layout-design not registerable under the Registration Act, 1908.—
Notwithstanding anything contained in the Registration Act, 1908 (16 of 1908), no document declaring or purporting to declare the ownership or title of a person to a layout-design other than a registered layout-design shall be registered under that Act.
