Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 323A] [Entire Act] Union of India - Subsection Section 323A(3) in Constitution of India, 1950 (3)The provisions of this article shall have effect notwithstanding anything in any other provision of this Constitution or in any other law for the time being in force.
