Bombay High Court
Sangita Digambar Lokhande vs The State Of Maharashtra Through The ... on 22 August, 2025
Author: Manish Pitale
Bench: Manish Pitale
(1) DPT 22.08.25
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
Matters adjourned due to paucity of time
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Mr. A.B. Girase, G.P. for the respondents/State, Mr. S.D. Ghayal, Mr. V.M.
Kagne, Ms. Saie S. Joshi, Mr. S.P. Sonpawale, Ms. Neha B. Kamble and Mr.
S.V. Hange, Addl.G.P.'s for respondents/State in all matters
....
CORAM : MANISH PITALE &
Y. G. KHOBRAGADE, JJ.
DATE : 22.08.2025 PER COURT :
1. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.
Matters Date 983 CIVIL APPLICATION NO. 2527 OF 2025 IN WP/10950/2023 WITH WRIT PETITION NO. 10950 OF 2023 984 CIVIL APPLICATION NO. 2806 OF 2025 IN PIL/46/2023 WITH PUBLIC INTEREST LITIGATION NO. 46 OF 2023 985 CIVIL APPLICATION NO. 5273 OF 2025 IN WPST/787/2023 987 CIVIL APPLICATION NO. 8940 OF 2025 ... 12.09.2025 IN WP/1872/2003 in same category ITH WRIT PETITION NO. 1910 OF 2003 WITH WRIT PETITION NO. 1914 OF 2003 WITH WRIT PETITION NO. 1938 OF 2003 WITH WRIT PETITION NO. 2623 OF 2003 WITH WRIT PETITION NO. 1872 OF 2003 WITH WRIT PETITION NO. 1885 OF 2003 WITH WRIT PETITION NO. 2346 OF 2003 WITH WRIT PETITION NO. 1420 OF 2003 988 CIVIL APPLICATION NO. 8946 OF 2025 IN WP/8808/2011 (2) DPT 22.08.25 ITH WRIT PETITION NO. 8808 OF 2011 989 CIVIL APPLICATION NO. 8975 OF 2025 IN WP/6979/2017 WITH WRIT PETITION NO. 6979 OF 2017 990 CIVIL APPLICATION NO. 8976 OF 2025 IN WPST/817/2024 991 CIVIL APPLICATION NO. 8977 OF 2025 ... 12.09.2025 IN WPST/2086/2024 in same category 992 CIVIL APPLICATION NO. 8978 OF 2025 IN WPST/20334/2024 993 CIVIL APPLICATION NO. 8979 OF 2025 IN WPST/4892/2025 994 CIVIL APPLICATION NO. 8980 OF 2025 IN WPST/12154/2024 995 CIVIL APPLICATION NO. 9093 OF 2025 IN WP/8977/2025 WITH WRIT PETITION NO. 8977 OF 2025 996 CIVIL APPLICATION NO. 9095 OF 2025 IN WPST/8963/2025 997 CIVIL APPLICATION NO. 9096 OF 2025 IN WPST/3526/2024 998 CIVIL APPLICATION NO. 9097 OF 2025 IN WPST/8953/2025 999 CIVIL APPLICATION NO. 9098 OF 2025 ... 20.09.2025 IN WPST/8965/2025 in same category 1000 CIVIL APPLICATION NO. 9099 OF 2025 IN WPST/8955/2025 1001 CIVIL APPLICATION NO. 9100 OF 2025 IN WPST/8964/2025 1002 CIVIL APPLICATION NO. 9102 OF 2025 IN WPST/8962/2025 1003 CIVIL APPLICATION NO. 9103 OF 2025 IN WPST/8959/2025 1004 CIVIL APPLICATION NO. 9104 OF 2025 IN WPST/8952/2025 1005 CIVIL APPLICATION NO. 9111 OF 2025 IN WPST/12133/2024 1006 CIVIL APPLICATION NO. 9114 OF 2025 IN WPST/8958/2025 1007 REVIEW APPLICATION (CIVIL) NO. 189 OF 2025 IN WP/2582/2025 (3) DPT 22.08.25 1009 WRIT PETITION NO. 12007 OF 2019 1010 WRIT PETITION NO. 10245 OF 2021 1011 WRIT PETITION NO. 10953 OF 2021 1012 WRIT PETITION NO. 11275 OF 2021 ... 07.11.2025 1013 WRIT PETITION NO. 11308 OF 2021 in urgent admission 1014 WRIT PETITION NO. 11343 OF 2021 category 1015 WRIT PETITION NO. 11577 OF 2021 1016 WRIT PETITION NO. 11737 OF 2021 1017 WRIT PETITION NO. 12029 OF 2021 1018 WRIT PETITION NO. 12032 OF 2021 1019 WRIT PETITION NO. 13532 OF 2021 1020 WRIT PETITION NO. 14155 OF 2021 1021 WRIT PETITION NO. 14243 OF 2021 WITH WRIT PETITION NO. 2213 OF 2022 1022 WRIT PETITION NO. 14687 OF 2021 1023 WRIT PETITION NO. 14694 OF 2021 1025 WRIT PETITION NO. 1006 OF 2023 ... 10.11.2025 WITH CIVIL APPLICATION NO. 8708 OF 2024 in urgent admission IN WP/1006/2023 category 1026 WRIT PETITION NO. 1118 OF 2023 1028 WRIT PETITION NO. 1960 OF 2023 1029 WRIT PETITION NO. 2489 OF 2023 WITH WRIT PETITION NO. 3406 OF 2023 WITH WRIT PETITION NO. 2490 OF 2023 WITH WRIT PETITION NO. 2492 OF 2023 WITH WRIT PETITION NO. 2495 OF 2023 WITH WRIT PETITION NO. 2491 OF 2023 WITH WRIT PETITION NO. 2496 OF 2023 1030 WRIT PETITION NO. 2816 OF 2023 1032 WRIT PETITION NO. 448 OF 2025 1033 WRIT PETITION NO. 832 OF 2025 1034 WRIT PETITION NO. 1020 OF 2025 1035 WRIT PETITION NO. 1969 OF 2025 1036 WRIT PETITION NO. 1978 OF 2025 WITH CIVIL APPLICATION NO. 2549 OF 2025 IN WP/1978/2025 ... 11.11.2025 WITH CIVIL APPLICATION NO. 2550 OF 2025 in urgent admission IN WP/1978/2025 category WITH CIVIL APPLICATION NO. 5278 OF 2025 IN WP/1978/2025 1037 WRIT PETITION NO. 2020 OF 2025 1038 WRIT PETITION NO. 2280 OF 2025 1039 WRIT PETITION NO. 2434 OF 2025 (4) DPT 22.08.25 1040 WRIT PETITION NO. 2478 OF 2025 ... 11.11.2025 1041 WRIT PETITION NO. 2609 OF 2025 in urgent admission category 1042 WRIT PETITION NO. 2969 OF 20251043 WRIT PETITION NO. 3287 OF 2025 1043 WRIT PETITION NO. 3287 OF 2025 1044 WRIT PETITION NO. 3391 OF 2025 1045 WRIT PETITION NO. 3517 OF 2025 ... 12.11.2025 1046 WRIT PETITION NO. 3832 OF 2025 in urgent admission 1047 WRIT PETITION NO. 4261 OF 2025 category 1048 WRIT PETITION NO. 4845 OF 2025 1049 WRIT PETITION NO. 5394 OF 2025 1050 WRIT PETITION NO. 6518 OF 2025 1051 WRIT PETITION NO. 6879 OF 2025 1052 WRIT PETITION NO. 6921 OF 2025 1053 SUO MOTO (WP) NO. 1 OF 2015 1054 WRIT PETITION NO. 5083 OF 2015 1055 WRIT PETITION NO. 5251 OF 2017 1056 WRIT PETITION NO. 13847 OF 2017 1057 WRIT PETITION NO. 828 OF 2019 1058 WRIT PETITION NO. 3083 OF 2019 ... 13.11.2025 WITH CIVIL APPLICATION NO. 2381 OF 2023 in due admission IN WP/3083/2019 category 1059 WRIT PETITION NO. 7480 OF 2019 WITH WRIT PETITION NO. 10120 OF 2025 1060 WRIT PETITION NO. 12080 OF 2019 1061 WRIT PETITION NO. 313 OF 2021 1062 WRIT PETITION NO. 776 OF 2021 1063 WRIT PETITION NO. 9623 OF 2021 1064 WRIT PETITION NO. 10916 OF 2021 1065 WRIT PETITION NO. 12487 OF 2021 1066 WRIT PETITION NO. 12510 OF 2021 1067 WRIT PETITION NO. 12516 OF 2021 ... 14.11.2025 1068 WRIT PETITION NO. 12681 OF 2021 in due admission 1069 WRIT PETITION NO. 12919 OF 2021 category 1070 WRIT PETITION NO. 13662 OF 2021 WITH WRIT PETITION NO. 13375 OF 2021 1071 WRIT PETITION NO. 13830 OF 2021 1072 WRIT PETITION NO. 14270 OF 2021 1073 WRIT PETITION NO. 401 OF 2023 (5) DPT 22.08.25 1074 WRIT PETITION NO. 1955 OF 2023 WITH WRIT PETITION NO. 8991 OF 2022 WITH WRIT PETITION NO. 9448 OF 2022 1075 WRIT PETITION NO. 1957 OF 2023 1076 WRIT PETITION NO. 9295 OF 2023 ... 17.11.2025 1077 WRIT PETITION NO. 9568 OF 2023 in due admission 1078 WRIT PETITION NO. 10092 OF 2023 category 1079 WRIT PETITION NO. 10802 OF 2023 1080 WRIT PETITION NO. 11076 OF 2023 1081 WRIT PETITION NO. 12582 OF 2023 1082 WRIT PETITION NO. 590 OF 2025 WITH WRIT PETITION NO. 537 OF 2025 1083 WRIT PETITION NO. 813 OF 2025 1084 WRIT PETITION NO. 1355 OF 2025 1085 WRIT PETITION NO. 1529 OF 2025 1087 WRIT PETITION NO. 3123 OF 2025 1088 WRIT PETITION NO. 3196 OF 2025 ... 18.11.2025 1089 WRIT PETITION NO. 3249 OF 2025 in due admission 1090 WRIT PETITION NO. 3348 OF 2025 category 1091 WRIT PETITION NO. 3484 OF 2025 1092 WRIT PETITION NO. 3487 OF 2025 1093 WRIT PETITION NO. 3489 OF 2025 1094 WRIT PETITION NO. 3511 OF 2025 1095 WRIT PETITION NO. 3513 OF 2025 1096 WRIT PETITION NO. 3600 OF 2025 1097 WRIT PETITION NO. 3858 OF 2025 1098 WRIT PETITION NO. 4078 OF 2025 ... 19.11.2025 1099 WRIT PETITION NO. 4318 OF 2025 in due admission 1100 WRIT PETITION NO. 4344 OF 2025 category 1101 WRIT PETITION NO. 4397 OF 2025 1102 WRIT PETITION NO. 4686 OF 2025 1103 WRIT PETITION NO. 5428 OF 2025 1104 WRIT PETITION NO. 5812 OF 2025 1105 WRIT PETITION NO. 5824 OF 2025 1106 WRIT PETITION NO. 5829 OF 2025 1107 WRIT PETITION NO. 5842 OF 2025 ... 20.11.2025 1108 WRIT PETITION NO. 5843 OF 2025 in due admission 1109 WRIT PETITION NO. 5854 OF 2025 category 1111 WRIT PETITION NO. 5865 OF 2025 1112 WRIT PETITION NO. 6858 OF 2025 1113 WRIT PETITION NO. 7000 OF 2025 WITH WRIT PETITION NO. 6946 OF 2025 (6) DPT 22.08.25 WITH WRIT PETITION NO. 14939 OF 2019 ... 20.11.2025 1115 WRIT PETITION NO. 7818 OF 2025 in due admission 1116 WRIT PETITION NO. 7828 OF 2025 category 1117 WRIT PETITION NO. 7829 OF 2025 1118 WRIT PETITION NO. 8226 OF 2025 1119 WRIT PETITION NO. 8265 OF 2025 1120 WRIT PETITION NO. 9083 OF 2025 ... 21.11.2025 1121 WRIT PETITION NO. 9103 OF 2025 in due admission 1122 WRIT PETITION NO. 9110 OF 2025 category 1123 WRIT PETITION NO. 9188 OF 2025 WITH WRIT PETITION NO. 9178 OF 2025 1124 WRIT PETITION NO. 9198 OF 2025 1125 INCOME TAX APPEAL NO. 41 OF 2024 1126 COMMERCIAL APPEAL NO. 2 OF 2019 1127 WRIT PETITION NO. 14008 OF 2023 1128 WRIT PETITION NO. 14236 OF 2023 1129 WRIT PETITION NO. 281 OF 2025 1130 WRIT PETITION NO. 860 OF 2025 1131 WRIT PETITION NO. 1039 OF 2025 ... 26.09.2025 1132 WRIT PETITION NO. 3576 OF 2025 in due orders category 1133 WRIT PETITION NO. 4226 OF 2025 1134 WRIT PETITION NO. 5359 OF 2025 1135 WRIT PETITION NO. 5370 OF 2025 1136 CIVIL APPLICATION NO. 498 OF 2020 IN WP/3724/2017 WITH WRIT PETITION NO. 3724 OF 2017 1137 CIVIL APPLICATION NO. 16441 OF 2022 IN RC/1251/2019 1138 CIVIL APPLICATION NO. 11639 OF 2024 IN WP/9198/2019 1139 CIVIL APPLICATION NO. 11683 OF 2024 IN WP/2959/2019 1143 CIVIL APPLICATION NO. 1063 OF 2025 ... 03.10.2025 IN WP/10240/2019 in due orders category WITH WRIT PETITION NO. 3979 OF 2020 WITH WRIT PETITION NO. 10240 OF 2019 1144 CIVIL APPLICATION NO. 3036 OF 2025 IN WP/9532/2022 WITH WRIT PETITION NO. 9532 OF 2022 1145 CIVIL APPLICATION NO. 3344 OF 2025 IN WP/11655/2019WITH CONT. PETITION NO. 259 OF 2018 (7) DPT 22.08.25 IN WP/2608/2006 WITH CONT. PETITION NO. 281 OF 2018 IN WP/5178/2015 ... 03.10.2025 WITH CIVIL APPLICATION NO. 7631 OF 2020 IN in due orders category WP/11655/2019 WITH CONT. PETITION NO. 502 OF 2019 IN WP/3285/2018 WITH WRIT PETITION NO. 11655 OF 2019
2. In several of these matters, there are office objections. As such, all office objections shall be removed before the next date.
3. The affidavit in reply / rejoinder, if any, shall also be filed on or before the next date.
4. Subject to the compliance of the above, ad-interim orders, if any, passed earlier, would continue, until the next date.
[ Y. G. KHOBRAGADE, J. ] [ MANISH PITALE, J. ] Pooja Kale/