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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(1)(ix) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(ix)two [senior professors] [Substituted for 'whole time senior professors' by U.P. Act 5 of 2009, Section 5(b).] of the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.], by rotation according to seniority.