Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(xxix) in The Maharashtra National Law University Act, 2014

(xxix)to enter into any agreement with the Central Government, State Government, University Grants Commission or other authorities for receiving grants ;