Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 3 in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013 3. Time and place of meetings of Institute. - The Institute shall meet at least once in every year at such times and places as the President may, from time to time determine.
