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Central Information Commission

Mr.Abhay Kumar vs Insurance Division on 5 June, 2012

                   Central Information Commission
Room No.307, II Floor, B Wing, August Kranti Bhawan, Bhikaji Cama Place, New 
                                Delhi­110066
           Telefax:011­26180532 & 011­26107254 website­cic.gov.in

                   Appeal: No. CIC/DS/A/2011/002354  

Appellant /Complainant        :      Shri Abhay Kumar, Palamu 
(Jharkhand)
Public Authority              :      The New India Assurance Co. 
Ltd., Patna
                              (Ms Sarita Mishra, AA & Sh. K.RP 
Jonko, CPIO - 
                              Through videoconferencing)

Date of Hearing               :     05 June   2012 
Date of Decision              :     05 June   2012
  
Facts:­ 

1. Appellant submitted RTI application dated 1 February 2011  before the CPIO, NIA Co., Patna seeking Details of the Appeal  filed by the Respondent Public Authority upon the dismissal of  Respondent's   complaint   against   Appellant   by   the   CJM   ,  Daltangunj. 

2. Vide   CPIO   Order   dated   22   February   2011,   CPIO   did   not  disclose   information   to   the   Appellant   as   the   matter   was   sub  judice.

3. Not   satisfied   by   the   CPIO's   Reply,   the   Appellant  preferred first Appeal to the First Appellate Authority dated  10 March 2011.

4. Vide   FAA's   Order   dated   8   April   2011,   the   FAA   provided  additional information to the Appellant.

5. Being   aggrieved   and   not   being   satisfied   by   the   above  response   of   the   public   authority,   the   appellant   preferred  second appeal before the Commission.

6. Matter   was   heard   today.   Appellant   was   present   through  Audio   conferencing   while   Respondents   were   present   at   Patna  and were heard via videoconferencing. 

7. Respondents submitted that the information regarding the  Appeal filed by the Public Authority against the Order of the     Appeal: No. CIC/DS/A/2011/002354        CJM,   Daltungunj   has   been   provided   to   the   Appellant   severing  the personal details of the third party.

8. Appellant   submitted   that   he   is   satisfied   with   the  information provided by the Respondent Public Authority.

Decision Notice

9. The   Commission   is   satisfied   as   complete   information   has  been provided to the Appellant. Hence, the present appeal is  dismissed. Case is closed.

(Smt. Deepak Sandhu) Information Commissioner (DS) Authenticated true copy:

(T. K. Mohapatra) Dy. Secretary & Dy. Registrar Tel. No. 011­26105027 Copy to:­
1. Shri Abhay Kumar  C/o Shri Jai Narayan Prasad  Chairman Road, Hamidganj, Daltonganj Palamu­822101 (Jharkhand)
2. The CPIO Manager,  The New India Assurance Coi. Ltd.,   RO: 6th  & 7 th Floor, BSFC Building  Fraser Road, Patna­800001(Bihar)
3. The Appellate Authority Regional Manager The New India Assurance Coi. Ltd.,   RO: 6th  & 7 th Floor, BSFC Building  Fraser Road, Patna­800001(Bihar)           Appeal: No. CIC/DS/A/2011/002354