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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Sikkim - Subsection

Section 8(1)(a) in Eastern Institute for Integrated Learning in Management University, Sikkim Act, 2006

(a)To establish, maintain and recognize such Regional Centres and Study Centres as may be determined by the University from time to time in the mariner laid down by the Statutes ;