Jharkhand High Court
Sanjay Kumar Tiwari vs Enforcement Directorate Through ... on 28 March, 2023
Author: Sanjay Kumar Dwivedi
Bench: Sanjay Kumar Dwivedi
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(Cr.) No. 399 of 2019
Sanjay Kumar Tiwari
@ Sanjay Kumar Tiwary ..... ... Petitioner
Versus
Enforcement Directorate through Assistant Director,
Prevention of Money Laundering Act, having its
Office at Kaushalya Chamber-II, Pee Pee Compound,
Ranchi. ..... ... Respondent
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CORAM : HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI
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For the Petitioner : Mr. Gautam Kumar Pandey, Advocate. For the ED : Mr. Saurav Singh, Advocate.
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05/ 28.03.2023 Surviving defects are ignored.
Learned counsel appearing for the petitioner, on instruction, seeks permission to withdraw this petition.
Mr. Saurav Singh, learned counsel appearing for the ED has got no objection.
Permission is accorded.
This petition, is accordingly, dismissed as withdrawn.
(Sanjay Kumar Dwivedi, J.) Amitesh/-