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[Cites 0, Cited by 0] [Section 117] [Entire Act]

State of Uttar Pradesh - Subsection

Section 117(1) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(1)The deposit referred to in clause (j) of rule 116(1) shall be made under head :^835& ^^lkekU; ,oa vkjf{kr fuf/k;kWa&d&tehankjh mUewyu fuf/k (1) dk'rdkjksa }kjk fn;k x;k vfxze yxku**