Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Tamilnadu - Subsection

Section 39(1) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(1)Subject to the availability of fund, the market committee may arrange, for the temporary storage or stocking of notified agricultural produce brought by the producer into the market.