Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 21] [Entire Act] State of Bihar - Section Section 3 in The Bihar Panchayat Raj Act, 2006 3. Period of Meetings. - The Gram Sabha shall meet from time to time but not more than three months shall intervene in between any two meetings.
