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[Cites 0, Cited by 0] [Section 223] [Entire Act]

Union of India - Subsection

Section 223(3) in The Dedicated Freight Corridor Railway General Rules, 2018

(3)When either the mobile train radio communication system is not available or it is yet to be integrated with a similar facility on foreign railway, protection of train stopped between stations, on sections where lines of different railway run in parallel, shall be undertaken in accordance with special instructions.