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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(l) in Rules for Delegation of Administrative and Financial Powers, in the Assam Agricultural University, 1982

(l)'Major Head of expenditure' includes :
(i)General Administration,
(ii)Agricultural Education,
(iii)Veterinary education,
(iv)Extension Education,
(v)Home Science,
(vi)Basic Sc. and Humanities,
(vii)Agricultural Research,
(viii)Agricultural Research, (Sixth Schedule),
(ix)Veterinary and Animal Science Research,
(x)Centrally sponsored schemes,
(xi)Applied Research under World Bank Project,
(xii)N.E.C. Scheme,
(xiii)Works.