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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 26(2) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(2)The supervisory staff to be engaged should have an unblemished record of honesty, integrity and probity who shall ensure that-a. the candidates appearing at their centre of examination do not bring with them books, calculators, mobile phones, MP3 players, pagers, Bluetooth, Spy cameras, electronic watch with the facility of calculators, pen drives etc. or any other material aid into Examination Hall/Room ;b. necessary arrangements including supply of clean drinking water, fans, headings etc. for smooth conduct of entrance examination shall be made well before the commencement of the Entrance Test ;c. before the commencement of the examination that only genuine candidates are sitting in the examination centre and no individual is impersonating for any candidate ; andd. shall record a certificate to the effect that there is no proxy candidate sitting in the examination centre (Form VIII).