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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Uttar Pradesh - Subsection

Section 60(1)(e) in The United Provinces Excise Act, 1910

(e)uses, keeps or has in his possession any material, still, utensil, implement or apparatus, whatsoever, for the purpose of manufacturing any intoxicant other than tari; or