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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1) in Andhra Pradesh Cinemas (Regulation) Act, 1955

(1)"Cinematograph" includes any apparatus for the representation of the moving pictures or series of pictures;(1-A) "District Collector" in relation to the cities of Hyderabad and Secunderabad means the Commissioner of Police;