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[Cites 0, Cited by 0] [Section 14(19)] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(19)(d) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(d)the Vice-Chancellor may, if the inspection or inquiry is made regarding any college or institution admitted to the privileges of the University, communicate to the management the result of such inspection or inquiry;