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[Cites 0, Cited by 0] [Section 14A(3)] [Section 14A] [Entire Act]

State of Tamilnadu - Subsection

Section 14A(3)(a) in Tamil Nadu Private Colleges (Regulation) Act, 1976

(a)"management" includes the college committee or any person, body of persons, committee or any other governing body, by whatever name called, in whom the power to manage or administer the affairs of a private college is vested: