Madhya Pradesh High Court
Santosh Hazari (Died) Thr. Lrs. Smt. ... vs Purshottam Tiwari (Died) Thr. Lrs. ... on 9 May, 2017
MCC-1325-2017
(SANTOSH HAZARI (DIED) THR. LRS. SMT. SUMANLATA HAZARI Vs PURSHOTTAM TIWARI (DIED)
THR. LRS. INDRA)
09-05-2017
Shri Priyank Choubey, learned counsel for the applicant.
Issue notices on I.As. No.6332/2017, 6333/2017, 6334/2017 and
6336/2017 as well as memo of petition to the respondents on payment
of process fee within a period of one week by ordinary as well as RAD mode.
List thereafter.
(ANURAG SHRIVASTAVA) JUDGE Rashid*