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Himachal Pradesh High Court

Mulkhjit Singh vs . State Of H.P. & Others. on 10 October, 2022

Bench: Sabina, Sushil Kukreja

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Mulkhjit Singh vs. State of H.P. & others.

CWP No.7013 of 2022 10.10.2022 Present: Mr. Arsh Rattan, Advocate, for the petitioner.

Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos.1 to 3/State.

CWP No.7013 of 2022 & CMP No.14019 of 2022 Notice. Mr. Kunal Thakur, learned Deputy Advocate General accepts notice on behalf of respondent Nos.1 to 3 and seeks time to file reply.

Let notice be issued to respondent Nos.4 & 5, for 30.11.2022, on taking steps within a period of one week.

In the meantime, reply by appearing respondents be also filed.

( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 10/10/2022 20:02:08 :::CIS