Himachal Pradesh High Court
Mulkhjit Singh vs . State Of H.P. & Others. on 10 October, 2022
Bench: Sabina, Sushil Kukreja
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Mulkhjit Singh vs. State of H.P. & others.
CWP No.7013 of 2022 10.10.2022 Present: Mr. Arsh Rattan, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos.1 to 3/State.
CWP No.7013 of 2022 & CMP No.14019 of 2022 Notice. Mr. Kunal Thakur, learned Deputy Advocate General accepts notice on behalf of respondent Nos.1 to 3 and seeks time to file reply.
Let notice be issued to respondent Nos.4 & 5, for 30.11.2022, on taking steps within a period of one week.
In the meantime, reply by appearing respondents be also filed.
( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 10/10/2022 20:02:08 :::CIS