Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 1136 in The Cess Laws (Repealing And Amending) Act, 2006

1136.

[1st June, 2006]An Act to repeal certain enactments and to amend certain other enactments relating to levy of cess on certain items. Be it enacted by Parliament in the Fifty-seventh Year of the Republic of India as follows:-