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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(3) in Potti Sreeramulu Telugu University Act, 1985

(3)The Executive Council shall within such time as the Government may fix, report to them through the Vice- Chancellor the action which has been taken or is proposed to be taken on the advice tendered by them.