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State of Rajasthan - Section

Section 2 in VIT University, Jaipur (Change of Name) Act, 2013

2. Change of name of the VIT University, Jaipur.

(1)The name of the VIT University, Jaipur incorporated under the VIT University, Jaipur Act, 2012 (Act No. 11 of 2012), hereinafter referred to as the principal Act, shall, as from the date of commencement of this Act, be "The Vivekananda Global University, Jaipur".
(2)Any reference to the VIT University, Jaipur in any law for the time being in force or in any indenture, instrument, or other documents shall be read and construed as a reference to that University under its name as altered by this Act.
(3)Nothing in this Act shall affect the continuity of the corporate status of the said University.