Supreme Court - Daily Orders
State Of Himachal Pradesh vs Dhyan Singh Etc. on 30 November, 2015
Bench: Pinaki Chandra Ghose, R.K. Agrawal
ITEM NO.12 COURT NO.12 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).
9893-9894/2015
(Arising out of impugned final judgment and order dated 14/07/2015
in CRLA No. 55/2014 and CRLA No. 54/2014 passed by the High Court
Of Himachal Pradesh At Shimla)
STATE OF HIMACHAL PRADESH Petitioner(s)
VERSUS
DHYAN SINGH ETC. Respondent(s)
Date : 30/11/2015 These petitions were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Varinder Kumar Sharma, AOR
Mr. Nawal Kishore Sahu, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petitions are dismissed.
(R.NATARAJAN) (SNEH LATA SHARMA)
Court Master Court Master
Signature Not Verified
Digitally signed by
Gulshan Kumar Arora
Date: 2015.11.30
16:55:44 IST
Reason: