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Supreme Court - Daily Orders

State Of Himachal Pradesh vs Dhyan Singh Etc. on 30 November, 2015

Bench: Pinaki Chandra Ghose, R.K. Agrawal

  ITEM NO.12                               COURT NO.12                 SECTION IIB

                                 S U P R E M E C O U R T O F     I N D I A
                                         RECORD OF PROCEEDINGS

  Petition(s)   for                  Special   Leave     to   Appeal   (Crl.)    No(s).
  9893-9894/2015

  (Arising out of impugned final judgment and order dated 14/07/2015
  in CRLA No. 55/2014 and CRLA No. 54/2014 passed by the High Court
  Of Himachal Pradesh At Shimla)

  STATE OF HIMACHAL PRADESH                                            Petitioner(s)

                                                  VERSUS

  DHYAN SINGH ETC.                                                     Respondent(s)



  Date : 30/11/2015                  These petitions were called on for hearing
                                     today.

  CORAM :
                           HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
                           HON'BLE MR. JUSTICE R.K. AGRAWAL

  For Petitioner(s)                  Mr. Varinder Kumar Sharma, AOR
                                     Mr. Nawal Kishore Sahu, Adv.

  For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                               O R D E R

The special leave petitions are dismissed.




                   (R.NATARAJAN)                                 (SNEH LATA SHARMA)
                    Court Master                                    Court Master




Signature Not Verified

Digitally signed by
Gulshan Kumar Arora
Date: 2015.11.30
16:55:44 IST
Reason: