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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2)(a) in The Citizenship Act, 1955

(a)the registration of anything required or authorised under this Act to be registered, and the conditions and restrictions in regard to such registration;
(aa)[ the form and manner in which a declaration under sub-section (1) of section 4 shall be made;] [Inserted by Act 6 of 2004, Section 15 (w.e.f. 3.12.2004).]