Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 64(1)] [Section 64] [Entire Act] Union of India - Subsection Section 64(1)(a) in The Wakf Act, 1995 (a)has been convicted more than once of an offence punishable under section 61; or