Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 3(2)] [Section 3] [Entire Act] State of West Bengal - Subsection Section 3(2)(i) in The West Bengal Government Premises (Tenancy Regulation) Act, 1976 (i)violated the terms of the lease, or