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State of Maharashtra - Section

Section 11 in Maharashtra Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2017

11. Opening and closing hours of establishment.

- Notwithstanding anything contained in this Act, the State Government may, fix, by notification in the Official Gazette, in the public interest, such hours for opening and closing of different classes of establishments and for different premises, shopping complex or mall or for different area or areas and for different period.