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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(7) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(7)In the absence of the Vice-Chancellor due to reason of leave, illness or otherwise, the Pro Vice-Chancellor shall perform the duties of the Vice-Chancellor until the existing Vice-Chancellor attends the duties of his office or a new Vice-Chancellor assumes office, as the case may be.