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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(l) in The M.P. Vilasita, Manoranjan, Amod Evam Vigyapan Kar Adhiniyam, 2011

(l)"marriage hall" includes lawn, garden, a building or part of a building where accommodation or space is provided for more than one hundred persons for any event including seminar or convention or banquet or meeting or exhibition cum sale;