Supreme Court - Daily Orders
G.V.R.India Projects Ltd. vs Bmw India P.Ltd.. on 21 July, 2014
ø ITEM NO.701 COURT NO.9 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 7235/2012
(Arising out of impugned final judgment and order dated 22/03/2012
in CRLP No. 11025/2009 passed by the High Court Of A.P At
Hyderabad)
G.V.R.INDIA PROJECTS LTD. Petitioner(s)
VERSUS
BMW INDIA P.LTD.& ORS. Respondent(s)
Date : 21/07/2014 This petition was mentioned today.
CORAM :
HON’BLE MR. JUSTICE J. CHELAMESWAR
HON’BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. B. Adinarayana Rao,Adv.(Mentioned by)
Mr. Sridhar Potaraju,Adv.
Mr. s. santanam Swaminadhan,Adv.
Mr. Shagufa Salim,Adv.
Mr. Govind Chaturvedy,Adv.
Mr. Anil Kumar Tandale ,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List on 29th August, 2014.
[O.P. SHARMA] [INDU BALA KAPUR] COURT MASTER COURT MASTER (Mentioning slip is placed on the file) Signature Not Verified Digitally signed by Om Parkash Sharma Date: 2014.07.21 17:00:15 IST Reason: